Citation : 2014 Latest Caselaw 2829 ALL
Judgement Date : 10 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 21 Case :- WRIT - C No. - 25092 of 2014 Petitioner :- Shri Kiran Jagjeewan Das Thakkar And Another Respondent :- State Of U.P.And 8 Others Counsel for Petitioner :- Rahul Sahai Counsel for Respondent :- C.S.C.,Anadi Krishna Narayana,Nripendra Mishra Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Vivek Kumar Birla,J.
As prayed, put up on Thursday i.e. 17.07.2014.
Order Date :- 10.7.2014
Ajay
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