Umrao & Others vs Sidhu & Another
2014 Latest Caselaw 2817 ALL

Citation : 2014 Latest Caselaw 2817 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Umrao & Others vs Sidhu & Another on 10 July, 2014

Bench: Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- SECOND APPEAL No. - 1 of 1990
 

 
Appellant :- Umrao & Others
 
Respondent :- Sidhu & Another
 
Counsel for Appellant :- Mahesh Kumar,S.A. Ansari
 
Counsel for Respondent :- R.N. Singh,Rajeshwar Singh,V.K.Chandel
 

 
Hon'ble Anant Kumar,J.

Case is taken up in revised list. None appears for the appellants to press this appeal. Learned counsel for the respondents is present. The appeal is dismissed for want of prosecution. Interim order, if any, is vacated.

Order Date :- 10.7.2014

Rmk.

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