Rakesh Kumar And Others vs Ashok Kumar And Another
2014 Latest Caselaw 2809 ALL

Citation : 2014 Latest Caselaw 2809 ALL
Judgement Date : 10 July, 2014

Allahabad High Court

Rakesh Kumar And Others vs Ashok Kumar And Another on 10 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 52859 of 2012
 

 
Petitioner :- Rakesh Kumar And Others
 
Respondent :- Ashok Kumar And Another
 
Counsel for Petitioner :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Respondent :- Avanish Mishra
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Interim order, if in operation, is extended till the next date of listing.

Order Date :- 10.7.2014

SKM

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