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Kailash Lodhi vs The State Of U.P Thru Principal ...
2014 Latest Caselaw 2790 ALL

Citation : 2014 Latest Caselaw 2790 ALL
Judgement Date : 9 July, 2014

Allahabad High Court
Kailash Lodhi vs The State Of U.P Thru Principal ... on 9 July, 2014
Bench: Ravindra Singh, Vishnu Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 5809 of 2014
 

 
Petitioner :- Kailash Lodhi
 
Respondent :- The State Of U.P Thru Principal Secy., Home Deptt., And Ors.
 
Counsel for Petitioner :- Ashish Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

This is second petition filed by the petitioner.

List along with writ petition No. 4217(MB) of 2014 on 17.7.2014.

Order Date :- 9.7.2014

NA

 

 

 
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