Amit Gupta And Ors. vs The State Of U.P And Anr.
2014 Latest Caselaw 2776 ALL

Citation : 2014 Latest Caselaw 2776 ALL
Judgement Date : 9 July, 2014

Allahabad High Court

Amit Gupta And Ors. vs The State Of U.P And Anr. on 9 July, 2014

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 5260 of 2013
 

 
Applicant :- Amit Gupta And Ors.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- P.K Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

None has put in appearance for the petitioner.

As a last opportunity, list this case after two weeks.

This court has taken note of the fact that mediation proceedings have failed.

List after two weeks.

Order Date :- 9.7.2014

A.Nigam

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