Hari Murat Tiwari vs Judges Small Causes Court Kanpur ...
2014 Latest Caselaw 2769 ALL

Citation : 2014 Latest Caselaw 2769 ALL
Judgement Date : 9 July, 2014

Allahabad High Court

Hari Murat Tiwari vs Judges Small Causes Court Kanpur ... on 9 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 13479 of 2004
 

 
Petitioner :- Hari Murat Tiwari
 
Respondent :- Judges Small Causes Court Kanpur Nagar & Others
 
Counsel for Petitioner :- M.D. Singh 'Shekhar',Anil Kumar Srivastava
 
Counsel for Respondent :- N.K. Dwivedi,S.C.,S.K. Gupta
 

 
Hon'ble Abhinava Upadhya,J.

List again showing the name of Sri Vivek Verma as counsel for the respondents.

Order Date :- 9.7.2014

SKM

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