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Deepak Singh & Ors. vs State Of U.P.
2014 Latest Caselaw 2763 ALL

Citation : 2014 Latest Caselaw 2763 ALL
Judgement Date : 9 July, 2014

Allahabad High Court
Deepak Singh & Ors. vs State Of U.P. on 9 July, 2014
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 4206 of 2010
 

 
Applicant :- Deepak Singh & Ors.
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil K. Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,Rajeev Srivastava,Ravi Srivastava
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time.

List ON 22.7.2014.

Interim direction to continue till the next date of listing.

Order Date :- 9.7.2014

A.Nigam

 

 

 
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