Nirankar Verma And 19 Others vs State Of U.P. And 3 Others
2014 Latest Caselaw 2760 ALL

Citation : 2014 Latest Caselaw 2760 ALL
Judgement Date : 9 July, 2014

Allahabad High Court

Nirankar Verma And 19 Others vs State Of U.P. And 3 Others on 9 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 34835 of 2014
 

 
Petitioner :- Nirankar Verma And 19 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Santosh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

Put up this petition on 11th July, 2014, as fresh, before another bench showing the name of Sri M.N. Singh, as counsel for respondent after obtaining nomination from Hon'ble the Chief Justice.

Order Date :- 9.7.2014

M.A.A.

(Rajan Roy, J.) ( S.K. Singh, J.)

Download the LatestLaws.com Mobile App