Sanjai Srivastava vs The State Of U.P. Thru Chief Secy. ...
2014 Latest Caselaw 2718 ALL

Citation : 2014 Latest Caselaw 2718 ALL
Judgement Date : 9 July, 2014

Allahabad High Court

Sanjai Srivastava vs The State Of U.P. Thru Chief Secy. ... on 9 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 34725 of 2014
 

 
Petitioner :- Sanjai Srivastava
 
Respondent :- The State Of U.P. Thru Chief Secy. And 10 Others
 
Counsel for Petitioner :- Swarn Kumar Srivastava,Anil Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

As prayed, put up this petition on 14th July, 2014, as fresh.

Order Date :- 9.7.2014

M.A.A.

(Rajan Roy, J.) ( S.K. Singh, J.)

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