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Dr. Rajani Rani Varshney And 8 ... vs State Of U.P. And 11 Others
2014 Latest Caselaw 2655 ALL

Citation : 2014 Latest Caselaw 2655 ALL
Judgement Date : 7 July, 2014

Allahabad High Court
Dr. Rajani Rani Varshney And 8 ... vs State Of U.P. And 11 Others on 7 July, 2014
Bench: Sheo Kumar Singh, Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 29854 of 2014
 

 
Petitioner :- Dr. Rajani Rani Varshney And 8 Others
 
Respondent :- State Of U.P. And 11 Others
 
Counsel for Petitioner :- Rajeev Misra
 
Counsel for Respondent :- C.S.C.,Shivnath Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

As prayed, put up this matter on 9th July, 2014, as fresh.

Order Date :- 7.7.2014

M.A.A.

( Rajan Roy, J.)       ( S.K. Singh, J.)

 

 

 
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