Commissioner Of Income Tax-I ... vs M/S.Jagan & Co. Kanpur
2014 Latest Caselaw 2637 ALL

Citation : 2014 Latest Caselaw 2637 ALL
Judgement Date : 7 July, 2014

Allahabad High Court

Commissioner Of Income Tax-I ... vs M/S.Jagan & Co. Kanpur on 7 July, 2014

Bench: Tarun Agarwala, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- INCOME TAX APPEAL No. - 612 of 2011
 

 
Appellant :- Commissioner Of Income Tax-I Kanpur
 
Respondent :- M/S.Jagan & Co. Kanpur
 
Counsel for Appellant :- S.C.,A.N.Mahajan,B.Agrawal
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Dinesh Gupta,J.

Dismissed.

For orders, see order of date passed in Income Tax Appeal No.260 of 2005.

Order Date :- 7.7.2014

Bhaskar

(Dinesh Gupta, J.) (Tarun Agarwala, J.)

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