Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Raj Dev Yadav vs State Of U.P. Thru Secy. And 4 ...
2014 Latest Caselaw 2635 ALL

Citation : 2014 Latest Caselaw 2635 ALL
Judgement Date : 7 July, 2014

Allahabad High Court
Raj Dev Yadav vs State Of U.P. Thru Secy. And 4 ... on 7 July, 2014
Bench: Sheo Kumar Singh, Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 34262 of 2014
 

 
Petitioner :- Raj Dev Yadav
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- Vinod Kumar Yadav,Abhishek Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Ajit Kumar Singh,Neeraj Tripathi
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

As prayed, put up this matter tomorrow, as fresh.

Order Date :- 7.7.2014

M.A.A.

( Rajan Roy, J.)        ( S.K. Singh, J. )

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter