Dr. Dinesh Kumar Kesarwani vs Union Of India And 13 Others
2014 Latest Caselaw 2629 ALL

Citation : 2014 Latest Caselaw 2629 ALL
Judgement Date : 7 July, 2014

Allahabad High Court

Dr. Dinesh Kumar Kesarwani vs Union Of India And 13 Others on 7 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 22515 of 2014
 

 
Petitioner :- Dr. Dinesh Kumar Kesarwani
 
Respondent :- Union Of India And 13 Others
 
Counsel for Petitioner :- Gopal Misra
 
Counsel for Respondent :- A.S.G.I.,Akhilesh Kumar Singh
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

As prayed, put up this matter on 9th July, 2014.

Order Date :- 7.7.2014

M.A.A.

( Rajan Roy, J.) ( S.K. Singh, J. )

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