Citation : 2014 Latest Caselaw 2628 ALL
Judgement Date : 7 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL No. - 322 of 2014 Appellant :- Dr. Nishant Singh Respondent :- Dr. Kalpana Singh Counsel for Appellant :- K.N. Rai,W.H. Khan Counsel for Respondent :- Rajendra Singh,K.S.Rathor Hon'ble Rajes Kumar,J.
Hon'ble Om Prakash-VII,J.
List on 15th July, 2014 in Chambers at 3-30 P.M. Both the parties are directed to be present on the date fixed.
Order Date :- 7.7.2014
OP
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