Citation : 2014 Latest Caselaw 2621 ALL
Judgement Date : 7 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - A No. - 64752 of 2013 Petitioner :- Jhanjhan Lal & Anr. Respondent :- U.P.S.R.T.C. & Anr. Counsel for Petitioner :- Vidya Bhushan Srivastava Counsel for Respondent :- Samir Sharma Hon'ble Surya Prakash Kesarwani,J.
Dismissed.
For judgment, see my judgment of date passed on the separate sheets of Writ Petition No. 63469 of 2012 Suresh Chandra Vs. State of U.P. through Secretary and others.
Order Date :- 7.7.2014
Dhirendra/Ak
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