Citation : 2014 Latest Caselaw 2585 ALL
Judgement Date : 7 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- U/S 482/378/407 No. - 2961 of 2014 Applicant :- Rohit Mishra And Anr. Opposite Party :- The State Of U.P And Anr. Counsel for Applicant :- Anil Kumar Mishra Counsel for Opposite Party :- Govt. Advocate Hon'ble Ajai Lamba,J.
Case called out.
None is present for the petitioner.
List in next week.
Order Date :- 7.7.2014
A.Nigam
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