Superintendent Of Post Offices, ... vs Laxmi Narain And Another
2014 Latest Caselaw 2517 ALL

Citation : 2014 Latest Caselaw 2517 ALL
Judgement Date : 4 July, 2014

Allahabad High Court

Superintendent Of Post Offices, ... vs Laxmi Narain And Another on 4 July, 2014

Bench: Amreshwar Pratap Sahi, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - A No. - 26014 of 2014
 

 
Petitioner :- Superintendent Of Post Offices, Banda Divison And 2 Others
 
Respondent :- Laxmi Narain And Another
 
Counsel for Petitioner :- Praveen Shukla,R.B. Singhal
 
Counsel for Respondent :- Pradeep Kr. Srivastava
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Rajan Roy,J.

Writ Petition is dismissed.

For order, see our order of date passed on Writ-A No.20024 of 2014.

Order Date :- 4.7.2014

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