Ram Jeev & 8 Ors. vs State Of U.P. & Anr.
2014 Latest Caselaw 2465 ALL

Citation : 2014 Latest Caselaw 2465 ALL
Judgement Date : 3 July, 2014

Allahabad High Court

Ram Jeev & 8 Ors. vs State Of U.P. & Anr. on 3 July, 2014

Bench: B. Amit Sthalekar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- MISC. SINGLE No. - 2773 of 2006
 

 
Petitioner :- Ram Jeev & 8 Ors.
 
Respondent :- State Of U.P. & Anr.
 
Counsel for Petitioner :- Raj Kumar Pandey
 
Counsel for Respondent :- G.A.
 

 
Hon'ble B. Amit Sthalekar,J.

This case has been listed under the Heading "Bunch cases likely infructuous". Learned counsel for the petitioner has not raised any objection to the listing of the case under the said category.

The writ petition is accordingly dismissed as infructuous.

Interim order, if any, stands vacated.

Order Date :- 3.7.2014

o.k.

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