Dr. Prem Swaroop Gupta vs United India Indurance Company ...
2014 Latest Caselaw 2434 ALL

Citation : 2014 Latest Caselaw 2434 ALL
Judgement Date : 2 July, 2014

Allahabad High Court

Dr. Prem Swaroop Gupta vs United India Indurance Company ... on 2 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 29709 of 2014
 

 
Petitioner :- Dr. Prem Swaroop Gupta
 
Respondent :- United India Indurance Company Ltd. And 3 Others
 
Counsel for Petitioner :- Gyan Prakash
 
Counsel for Respondent :- Pankaj Rai
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

As prayed, put up tomorrow, as fresh.

Order Date :- 2.7.2014

M.A.A.

( Rajan Roy, J.) ( S.K. Singh, J. )

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