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Ajay Kumar Singh vs The Union Of India Through ...
2014 Latest Caselaw 2432 ALL

Citation : 2014 Latest Caselaw 2432 ALL
Judgement Date : 2 July, 2014

Allahabad High Court
Ajay Kumar Singh vs The Union Of India Through ... on 2 July, 2014
Bench: Sheo Kumar Singh, Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 33561 of 2014
 

 
Petitioner :- Ajay Kumar Singh
 
Respondent :- The Union Of India Through Principal Secretary And 3 Others
 
Counsel for Petitioner :- M.S. Pipersenia
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

As prayed by Sri Pipersenia, put up this matter on 7th July, 2014, as fresh, to enable him to file supplementary affidavit.

Sri R.B. Singhal, learned Asstt. Solicitor General of India assisted by Sri Aditya Pandey, learned Advocate is present for respondents.

Order Date :- 2.7.2014

M.A.A.

( Rajan Roy, J.)   ( S.K. Singh, J. )

 

 

 
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