Raviraj Singh vs State Of U.P. & 2 Others
2014 Latest Caselaw 2421 ALL

Citation : 2014 Latest Caselaw 2421 ALL
Judgement Date : 2 July, 2014

Allahabad High Court

Raviraj Singh vs State Of U.P. & 2 Others on 2 July, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1700 of 2014
 

 
Petitioner :- Raviraj Singh
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- K.A. Singh
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner prays for and is allowed a week's time to file supplementary affidavit.

List thereafter.

Order Date :- 2.7.2014

SKM

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