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Mustakim Ahmed vs Liaqat Ali
2014 Latest Caselaw 2400 ALL

Citation : 2014 Latest Caselaw 2400 ALL
Judgement Date : 1 July, 2014

Allahabad High Court
Mustakim Ahmed vs Liaqat Ali on 1 July, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- WRIT - C No. - 33437 of 2014
 

 
Petitioner :- Mustakim Ahmed
 
Respondent :- Liaqat Ali
 
Counsel for Petitioner :- Harish Chandra Dwivedi
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh.

Order Date :- 1.7.2014

SKM

 

 

 
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