Citation : 2014 Latest Caselaw 2399 ALL
Judgement Date : 1 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- WRIT - C No. - 33466 of 2014 Petitioner :- Sudhakar Pandey Respondent :- Balistar Yadav Counsel for Petitioner :- D. Kumar Misra Hon'ble Abhinava Upadhya,J.
List of fresh cases have been revised. None is present on behalf of the petitioners even in the revised call. List in the cause list.
Order Date :- 1.7.2014
SKM
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