Santosh Kumar Singh vs State Of U.P. And 10 Others
2014 Latest Caselaw 2393 ALL

Citation : 2014 Latest Caselaw 2393 ALL
Judgement Date : 1 July, 2014

Allahabad High Court

Santosh Kumar Singh vs State Of U.P. And 10 Others on 1 July, 2014

Bench: Sheo Kumar Singh, Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 31526 of 2014
 

 
Petitioner :- Santosh Kumar Singh
 
Respondent :- State Of U.P. And 10 Others
 
Counsel for Petitioner :- Smt. Arti Rage
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

As requested on behalf of Smt. Arti Rage, learned Advocate, put up on 7th July, 2014, as fresh.

Order Date :- 1.7.2014

M.A.A.

( Rajan Roy, J.) ( S. K. Singh, J.)

Download the LatestLaws.com Mobile App