Smt. Nirmala Devi vs State Of U.P.Thru Prin.Secy.Home ...
2014 Latest Caselaw 2391 ALL

Citation : 2014 Latest Caselaw 2391 ALL
Judgement Date : 1 July, 2014

Allahabad High Court

Smt. Nirmala Devi vs State Of U.P.Thru Prin.Secy.Home ... on 1 July, 2014

Bench: Ravindra Singh, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. BENCH No. - 5274 of 2014
 

 
Petitioner :- Smt. Nirmala Devi
 
Respondent :- State Of U.P.Thru Prin.Secy.Home Civil Sectt. Lko & Others
 
Counsel for Petitioner :- D S Yadav
 
Counsel for Respondent :- Govt. Advocate,Manoj Kumar Singh
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Vishnu Chandra Gupta,J.

Put up after lunch along with the record of writ petition no. 4162 of 2014.

Order Date :- 1.7.2014

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