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Lokendra Kumar And 2 Ors. vs Sumar Pal Singh
2014 Latest Caselaw 2383 ALL

Citation : 2014 Latest Caselaw 2383 ALL
Judgement Date : 1 July, 2014

Allahabad High Court
Lokendra Kumar And 2 Ors. vs Sumar Pal Singh on 1 July, 2014
Bench: Rajes Kumar, Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 282 of 2014
 

 
Appellant :- Lokendra Kumar And 2 Ors.
 
Respondent :- Sumar Pal Singh
 
Counsel for Appellant :- Deeba Siddiqui,Ravi Kiran Jain
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Sri Shyam Shankar Mishra, Advocate, has filed his Vakalatnama on behalf of the appellants, the same may be placed on record. He prays for and is granted three weeks time to file counter affidavit.

List in week commencing 4.8.2014 showing the name of Sri Shyam Shankar Mishra as counsel for the respondent.

Order Date :- 1.7.2014

OP

 

 

 
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