Citation : 2014 Latest Caselaw 2382 ALL
Judgement Date : 1 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 31155 of 2014 Petitioner :- Anil Kumar Srivastava And 2 Others Respondent :- State Of U.P. And 6 Others Counsel for Petitioner :- Brahmanand Tripathi Counsel for Respondent :- C.S.C. Hon'ble Sheo Kumar Singh,J.
Hon'ble Rajan Roy,J.
As prayed, put up this matter on 3rd July, 2014, as fresh.
Order Date :- 1.7.2014
M.A.A.
( Rajan Roy, J.) ( S. K. Singh, J.)
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