Citation : 2014 Latest Caselaw 2373 ALL
Judgement Date : 1 July, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 33443 of 2014 Petitioner :- Dr. Pradeep Kumar Srivastava Respondent :- State Of U.P. Thru Secy. And 5 Others Counsel for Petitioner :- Arvind Srivastava Counsel for Respondent :- C.S.C.,Vivek Verma Hon'ble Sheo Kumar Singh,J.
Hon'ble Rajan Roy,J.
On the request of Sri Verma, learned Advocate, put up tomorrow, as fresh.
Order Date :- 1.7.2014
M.A.A.
( Rajan Roy, J.) ( S. K. Singh, J.)
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