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Ajitendra Narain Mishra vs The State Of U.P. And 2 Others
2014 Latest Caselaw 2372 ALL

Citation : 2014 Latest Caselaw 2372 ALL
Judgement Date : 1 July, 2014

Allahabad High Court
Ajitendra Narain Mishra vs The State Of U.P. And 2 Others on 1 July, 2014
Bench: Sheo Kumar Singh, Rajan Roy



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 1549 of 2014
 

 
Petitioner :- Ajitendra Narain Mishra
 
Respondent :- The State Of U.P. And 2 Others
 
Counsel for Petitioner :- Salilendu Kumar Upadhyay,Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Rajan Roy,J.

List in the next cause list.

Interim order granted earlier shall remain in operation till the next date of listing.

Order Date :- 1.7.2014

M.A.A.

( Rajan Roy, J.)      ( S.  K. Singh, J.)

 

 

 
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