Smt. Anamika Verma vs Vikram Kumar Verma
2014 Latest Caselaw 2367 ALL

Citation : 2014 Latest Caselaw 2367 ALL
Judgement Date : 1 July, 2014

Allahabad High Court

Smt. Anamika Verma vs Vikram Kumar Verma on 1 July, 2014

Bench: Rajes Kumar, Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 96 of 2014
 

 
Appellant :- Smt. Anamika Verma
 
Respondent :- Vikram Kumar Verma
 
Counsel for Appellant :- Saurabh Sachan,A.K. Sachan
 
Counsel for Respondent :- B.N. Rai,Adarsh Kumar,Adarsh Kumar Rai
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Om Prakash-VII,J.

Put up on 8th July, 2014. Both the parties are directed to appear in person in Chambers at 3-30 P.M.

Order Date :- 1.7.2014

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