Citation : 2014 Latest Caselaw 9964 ALL
Judgement Date : 12 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 12 Case :- WRIT - A No. - 45432 of 2014 Petitioner :- Ram Sevak Yadav And 76 Ors Respondent :- State Of U.P. And 3 Ors Counsel for Petitioner :- Shishir Kumar Counsel for Respondent :- C.S.C. Hon'ble Manoj Kumar Gupta,J.
Dismissed.
For detailed orders, see order of date passed on Writ-A No. 34228 of 2014 Manish Kumar Dixit and others vs. State of U.P. and others.
A certified copy of the order dated 12.12.2014, passed in leading Writ Petition no. 34228 of 2014 shall accompany the certified copy of this order.
(Manoj Kumar Gupta, J.)
Order Date :- 12.12.2014
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