Gajraj Singh And 32 Ors. vs State Of U.P. And 3 Ors.
2014 Latest Caselaw 9952 ALL

Citation : 2014 Latest Caselaw 9952 ALL
Judgement Date : 12 December, 2014

Allahabad High Court

Gajraj Singh And 32 Ors. vs State Of U.P. And 3 Ors. on 12 December, 2014

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- WRIT - A No. - 44963 of 2014
 

 
Petitioner :- Gajraj Singh And 32 Ors.
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Jaswant Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Dismissed.

For detailed orders, see order of date passed on Writ - A No. 34228 of 2014 - Manish Kumar Dixit and others Versus State of U.P. and others.

A certified copy of the order dated 12th December 2014 passed in leading Writ Petition No. 34228 of 2014 shall accompany the certified copy of this order.

(Manoj Kumar Gupta, J.)

Order Date :- 12.12.2014

AM/-

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