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H.C.P. (I.T.I.) P.N.O. ... vs State Of U.P. & 3 Others
2014 Latest Caselaw 9922 ALL

Citation : 2014 Latest Caselaw 9922 ALL
Judgement Date : 12 December, 2014

Allahabad High Court

H.C.P. (I.T.I.) P.N.O. ... vs State Of U.P. & 3 Others on 12 December, 2014

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- WRIT - A No. - 41796 of 2014
 

 
Petitioner :- H.C.P. (I.T.I.) P.N.O. No.830090019 Arun Kumar Singh Parihar
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Jaswant Singh,Prabhat Chandra Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Dismissed.

For detailed orders, see order of date passed on Writ-A No. 34228 of 2014 Manish Kumar Dixit and others vs. State of U.P. and others.

A certified copy of the order dated 12.12.2014, passed in leading Writ Petition no. 34228 of 2014 shall accompany the certified copy of this order.

(Manoj Kumar Gupta, J.)

Order Date :- 12.12.2014

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H.C.P. (I.T.I.) P.N.O. ... vs State Of U.P. & 3 Others
2014 Latest Caselaw 9922 ALL

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H.C.P. (I.T.I.) P.N.O. ... vs State Of U.P. & 3 Others
2014 Latest Caselaw 9922 ALL