Shiv Das Yadav, Constable 829 Cp ... vs The State Of U.P. And 5 Others
2014 Latest Caselaw 9903 ALL

Citation : 2014 Latest Caselaw 9903 ALL
Judgement Date : 12 December, 2014

Allahabad High Court

Shiv Das Yadav, Constable 829 Cp ... vs The State Of U.P. And 5 Others on 12 December, 2014

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- WRIT - A No. - 43221 of 2014
 

 
Petitioner :- Shiv Das Yadav, Constable 829 Cp And 14 Others
 
Respondent :- The State Of U.P. And 5 Others
 
Counsel for Petitioner :- Vijay Gautam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Dismissed.

For detailed orders, see order of date passed on Writ - A No. 34228 of 2014 - Manish Kumar Dixit and others Versus State of U.P. and others.

A certified copy of the order dated 12th December 2014 passed in leading Writ Petition No. 34228 of 2014 shall accompany the certified copy of this order.

(Manoj Kumar Gupta, J.)

Order Date :- 12.12.2014

AM/-

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