State Of U.P. Thru' Divisional ... vs Presiding Officer, Industrial ...
2014 Latest Caselaw 9883 ALL

Citation : 2014 Latest Caselaw 9883 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

State Of U.P. Thru' Divisional ... vs Presiding Officer, Industrial ... on 11 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 64552 of 2013
 
Petitioner :- State Of U.P. Thru' Divisional Director And 3 Others
 
Respondent :- Presiding Officer, Industrial Tribunal (V) U.P. And Another
 
Counsel for Petitioner :- Anoop Kumar Srivastava
 
Counsel for Respondent :- S.C.,Kamlesh Tiwari
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, list this matter in the next cause list.

Order Date :- 11.12.2014

VKG

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