Suresh Chandra Sharma vs Employees Provident Fund And 2 ...
2014 Latest Caselaw 9864 ALL

Citation : 2014 Latest Caselaw 9864 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

Suresh Chandra Sharma vs Employees Provident Fund And 2 ... on 11 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 62003 of 2014
 
Petitioner :- Suresh Chandra Sharma
 
Respondent :- Employees Provident Fund And 2 Others
 
Counsel for Petitioner :- Rakesh Kumar
 
Counsel for Respondent :- S. Upadhyay,Jagdish Pathak
 

 
Hon'ble Mahesh Chandra Tripathi,J.

(Order on Civil Misc. Correction Application No. 400519 of 2014)

The correction application is allowed.

In the second line of first paragraph of the order dated 19.11.2014 the word "respondent nos. 1, 2 and 3" be read as "respondent no.2.".

This order shall be treated as part of the order dated 19.11.2014. A certified copy of this order shall be issued alongwith copy of order dated 19.11.2014.

Order Date :- 11.12.2014

VKG

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