Shail Kumari vs State Of U.P. Thru Secy. And 2 ...
2014 Latest Caselaw 9863 ALL

Citation : 2014 Latest Caselaw 9863 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

Shail Kumari vs State Of U.P. Thru Secy. And 2 ... on 11 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 40877 of 2013
 
Petitioner :- Shail Kumari
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Chandra Narayan Tripathi,Ashok Kumar Singh
 
Counsel for Respondent :- C.S.C.,R.C. Maurya
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner has filed rejoinder affidavit, is taken on record.

List this matter in the week commencing 5th January 2015.

Order Date :- 11.12.2014

VKG

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