Kumari Goldi (Minor) vs The State Of U.P. And 10 Others
2014 Latest Caselaw 9860 ALL

Citation : 2014 Latest Caselaw 9860 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

Kumari Goldi (Minor) vs The State Of U.P. And 10 Others on 11 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 48328 of 2014
 

 
Petitioner :- Kumari Goldi (Minor)
 
Respondent :- The State Of U.P. And 10 Others
 
Counsel for Petitioner :- R.B. Trivedi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for petitioner appeared. Learned A.G.A. appeared for respondent nos. 1 to 3. None appeared for respondent nos. 4 to 11.

Learned counsel for petitioner informed the Court that corpus has been recovered from police and produced before C.J.M. Gautam Budh Nagar in compliance of order dated 10.10.2014 passed by this Court and C.J.M. Gautam Budh Nagar has said corpus at liberty.

Compliance report of C.J.M. Gautam Budh Nagar has yet not been received.

C.J.M. Gautam Budh Nagar is directed to submit report regarding compliance of order dated 10.10.2014 positively on date fixed.

List on 21.1.2015 for hearing.

Order Date :- 11.12.2014

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Kumari Goldi (Minor) vs The State Of U.P. And 10 Others
2014 Latest Caselaw 9860 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Kumari Goldi (Minor) vs The State Of U.P. And 10 Others2014 Latest Caselaw 9860 ALL

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Kumari Goldi (Minor) vs The State Of U.P. And 10 Others
2014 Latest Caselaw 9860 ALL