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Smt. Anita Devi vs State Of U.P. And 4 Others
2014 Latest Caselaw 9850 ALL

Citation : 2014 Latest Caselaw 9850 ALL
Judgement Date : 11 December, 2014

Allahabad High Court
Smt. Anita Devi vs State Of U.P. And 4 Others on 11 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 10665 of 2014
 
Petitioner :- Smt. Anita Devi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sher Singh,S.P. Sharma
 
Counsel for Respondent :- C.S.C.,Arvind Srivastava,Rudra Pratap Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Case is passed over on the illness slip of Sri Arvind Srivastava, learned counsel for the respondents.

List this matter in the next cause list.

Order Date :- 11.12.2014

VKG

 

 

 
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