M/S Heinz India Pvt. Ltd. vs Presiding Officer, Industrial ...
2014 Latest Caselaw 9849 ALL

Citation : 2014 Latest Caselaw 9849 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

M/S Heinz India Pvt. Ltd. vs Presiding Officer, Industrial ... on 11 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 52182 of 2011
 
Petitioner :- M/S Heinz India Pvt. Ltd.
 
Respondent :- Presiding Officer, Industrial Tribunal And Another
 
Counsel for Petitioner :- Anjani Kumar Mishra,Piyush Bhargava
 
Counsel for Respondent :- C.S.C.,Ajit Kumar,Anil Bhushan,Atul Tej Kulshrestha
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner has filed amendment application, is taken on record.

As prayed, list this matter in the next cause list.

Order Date :- 11.12.2014

VKG

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