Subros Employees Association And ... vs State Of U.P. Thru' Secry. And 2 ...
2014 Latest Caselaw 9838 ALL

Citation : 2014 Latest Caselaw 9838 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

Subros Employees Association And ... vs State Of U.P. Thru' Secry. And 2 ... on 11 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 44027 of 2013
 
Petitioner :- Subros Employees Association And Another
 
Respondent :- State Of U.P. Thru' Secry. And 2 Others
 
Counsel for Petitioner :- S. Premchandra,Manoj Kumar Shukla,Vijay Gautam
 
Counsel for Respondent :- C.S.C.,Vivek Ratan
 

 
Hon'ble Mahesh Chandra Tripathi,J.

On the request of Sri R. S. Prasad, learned Additional Chief Standing Counsel, list this matter in the week commencing 5th January, 2015.

Order Date :- 11.12.2014

VKG

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