M/S Gayatri Projects Limited And ... vs State Of U.P.And 3 Others
2014 Latest Caselaw 9834 ALL

Citation : 2014 Latest Caselaw 9834 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

M/S Gayatri Projects Limited And ... vs State Of U.P.And 3 Others on 11 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 42081 of 2014
 
Petitioner :- M/S Gayatri Projects Limited And Another
 
Respondent :- State Of U.P.And 3 Others
 
Counsel for Petitioner :- S.K.Chaturvedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

On the request of Sri R. S. Prasad, learned Additional Chief Standing Counsel, put up this matter on 18.01.2014 in the additional cause list.

Order Date :- 11.12.2014

VKG

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