Food Corporation Of India And 3 ... vs Deputy Chief Labour Commissioner ...
2014 Latest Caselaw 9830 ALL

Citation : 2014 Latest Caselaw 9830 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

Food Corporation Of India And 3 ... vs Deputy Chief Labour Commissioner ... on 11 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 59996 of 2014
 
Petitioner :- Food Corporation Of India And 3 Others
 
Respondent :- Deputy Chief Labour Commissioner And 3 Others
 
Counsel for Petitioner :- A.K. Srivastava
 
Counsel for Respondent :- A.S.G.I.,B.N. Singh,S.K.Mishra
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Heard Sri A. K. Srivastava, learned counsel for the petitioner, Sri B. N. Singh, learned counsel for respondent no.4, Sri Ravi Prakash Srivastava, learned counsel for respondent no.1 and Sri S. K. Mishra, learned counsel for respondents.

Judgment reserved.

Order Date :- 11.12.2014

VKG

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