Smt. Kamlesh Devi vs State Of U.P. Thru' Secry. And 5 ...
2014 Latest Caselaw 9826 ALL

Citation : 2014 Latest Caselaw 9826 ALL
Judgement Date : 11 December, 2014

Allahabad High Court

Smt. Kamlesh Devi vs State Of U.P. Thru' Secry. And 5 ... on 11 December, 2014

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 60435 of 2014
 
Petitioner :- Smt. Kamlesh Devi
 
Respondent :- State Of U.P. Thru' Secry. And 5 Others
 
Counsel for Petitioner :- Shshank Kumar,Rajeev Sisodia
 
Counsel for Respondent :- C.S.C.,R.N. Singh,Sanjay Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for the petitioner prayed for and is granted time for filing rejoinder affidavit.

As prayed, put up this matter on 17.12.2014.

Order Date :- 11.12.2014

VKG

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