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D.B. Kauser vs State Of U.P. And 2 Others
2014 Latest Caselaw 9823 ALL

Citation : 2014 Latest Caselaw 9823 ALL
Judgement Date : 11 December, 2014

Allahabad High Court
D.B. Kauser vs State Of U.P. And 2 Others on 11 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 60288 of 2014
 
Petitioner :- D.B. Kauser
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rollie Kauser,Mr. Ravi Kant
 
Counsel for Respondent :- C.S.C.,A.P. Paul,H.P. Singh,P.C. Srivastava,S.M. Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Sri Sachin Upadhyay, learned Standing Counsel states that instruction are awaited, and prays for adjournment.

As prayed, put up this matter on 18.12.2014, as fresh.

Order Date :- 11.12.2014

VKG

 

 

 
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