Smt. Anjum Nisha And Anr. vs State Of U.P. And 6 Others
2014 Latest Caselaw 9799 ALL

Citation : 2014 Latest Caselaw 9799 ALL
Judgement Date : 10 December, 2014

Allahabad High Court

Smt. Anjum Nisha And Anr. vs State Of U.P. And 6 Others on 10 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 6113 of 2014
 

 
Petitioner :- Smt. Anjum Nisha And Anr.
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- B.K. Verma,Rajehs Kumar Mathur,Rakesh.Kumar.Mathur,.,Sanjay.Pandey.
 
Counsel for Respondent :- Govt. Advocate,M.A.Abbasi,Raj Karan Patel
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on illness slip of Shri Sanjay Pandey, learned counsel for petitioners.

List in the next cause list.

Order Date :- 10.12.2014

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