Chhotey Lal vs State Of U.P.
2014 Latest Caselaw 9797 ALL

Citation : 2014 Latest Caselaw 9797 ALL
Judgement Date : 10 December, 2014

Allahabad High Court

Chhotey Lal vs State Of U.P. on 10 December, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42894 of 2014
 

 
Applicant :- Chhotey Lal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Niraj Tiwari,Rohit Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Heard learned counsel for applicant as well as learned A.G.A. on bail application.

Learned A.G.A. prays for and is granted two weeks time to file counter affidavit disclosing incriminating evidence against accused applicant.

Put up on 8.1.2015 as fresh.

Order Date :- 10.12.2014

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