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Ajai Kumar Singh Alias Guddu Singh vs State Of U.P. Thru Secy. And Others
2014 Latest Caselaw 9793 ALL

Citation : 2014 Latest Caselaw 9793 ALL
Judgement Date : 10 December, 2014

Allahabad High Court
Ajai Kumar Singh Alias Guddu Singh vs State Of U.P. Thru Secy. And Others on 10 December, 2014
Bench: Mahesh Chandra Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 3043 of 2013
 
Petitioner :- Ajai Kumar Singh Alias Guddu Singh
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- S.K. Dubey,J.P.N. Singh
 
Counsel for Respondent :- Govt.Advocate,Rajesh Kumar Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

As prayed, list this matter on 18.12.2014.

Order Date :- 10.12.2014

VKG

 

 

 
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