Citation : 2014 Latest Caselaw 9789 ALL
Judgement Date : 10 December, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- WRIT - C No. - 65082 of 2014 Petitioner :- Ram Sharan Respondent :- Sri Niwas Sharma & 2 Others Counsel for Petitioner :- Sanjay Kumar Dubey Hon'ble Abhinava Upadhya,J.
As prayed, put up this matter on Monday,i.e., 15.12.2014 as fresh.
Order Date :- 10.12.2014
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