Ram Lal vs State Of U.P. & 3 Others
2014 Latest Caselaw 9787 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 
Case :- WRIT - C No. - 61775 of 2014
 
Petitioner :- Ram Lal
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Raghavendra Dwivedi,C.P. Garg
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahesh Chandra Tripathi,J.

(Order on Civil Misc. Correction Application No. 406482 of 2014)

The correction application is allowed.

In the first line of second paragraph of the order dated 19.11.2014 the date word "grant" be read as "release".

This order shall be treated as part of the order dated 19.11.2014. A certified copy of this order shall be issued alongwith copy of order dated 19.11.2014.

Order Date :- 10.12.2014

VKG

Case :- WRIT - C No. - 61775 of 2014

Petitioner :- Ram Lal

Respondent :- State Of U.P. & 3 Others

Counsel for Petitioner :- Raghavendra Dwivedi,C.P. Garg

Counsel for Respondent :- C.S.C.

Hon'ble Mahesh Chandra Tripathi,J.

For orders, see order of date passed on C.M. Correction Application No. 406482 of 2014.

Order Date :- 10.12.2014

VKG